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Himachal Pradesh High Court

Ms. Ruchi Raj Thakur vs . Hpnlu, Shimla on 28 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Ms. Ruchi Raj Thakur Vs. HPNLU, Shimla CWP No. 926 of 2018 28.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. .

Rajesh Kumar, Advocate, for the petitioner.

Dr. Rajesh Kumar Parmar, Advocate, for the respondent.

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge November 28, 2022 (bhupender) ::: Downloaded on - 28/11/2022 20:36:15 :::CIS