Himachal Pradesh High Court
Ms. Ruchi Raj Thakur vs . Hpnlu, Shimla on 28 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ms. Ruchi Raj Thakur Vs. HPNLU, Shimla CWP No. 926 of 2018 28.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. .
Rajesh Kumar, Advocate, for the petitioner.
Dr. Rajesh Kumar Parmar, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel) Judge November 28, 2022 (bhupender) ::: Downloaded on - 28/11/2022 20:36:15 :::CIS