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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Constitution Subarticle

Section 2(b) in THE CONSTITUTION (ONE HUNDRED AND FOURTH AMENDMENT) ACT, 2019

(b)in the long line, after clauses (a) and (b), for the words "seventy years", the words "eighty years in respect of clause (a) and seventy years in respect of clause (b)" shall be substituted.