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State of West Bengal - Section

Section 3 in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

3. Single Window Agency.

- "Silpa Sathi" is the Single Window Agency established under the aegis of the West Bengal Industrial Development Corporation Limited, an incorporated body under the Companies Act, 2013, and the nodal agency of the Department of Industry, Commerce and Enterprises, Government of West Bengal, responsible for catalysing investment promotion and facilitation of Industry in the State of West Bengal. The Single Window Agency will provide services required for setting up industries and operating business in the State of West Bengal through Single Window System.