Section 31(2)(d) in The Coffee Act, 1942

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(d) in The Coffee Act, 1942

(d)to meet the cost of such measures as the Board considers advisable to undertake for promoting the sale and increasing the consumption in India and elsewhere of coffee produced in India; and

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Union of India - Subsection

Section 31(2)(d) in The Coffee Act, 1942