Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 3 in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

3. Holding of election of member.

- The election of a member to the Committee shall be held in the office of the Panchayat Union and shall be from among the elected members of the Panchayat Union Council at a meeting specially convened for the purpose.