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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Rules, 1950

12. Application for adjudication of the right to the produce of trees naturally growing on land or apportionment of such produce:.

- An application under sub-section (2) of Section 24 for adjudication of the right to the produce of trees naturally growing on the land or the apportionment of such produce shall be made in Form VI and shall bear a court-fee stamp of Annas 8 (50 Paise).