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[Cites 0, Cited by 0] [Section 13(1B)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1B)(d) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(d)A person who is a member of the Market Committee under sub-clauses (v), (vi) and (vii) of clause (c), shall have a right to take part in the discussions of the Committee, but shall not have right to vote at a meeting thereof;