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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(1)(h) in The Maharashtra Universities Act, 1994

(h)that the directions, and orders issued by the Chancellors, Vice-Chancellor and other officers of the university in exercise of the powers conferred on them under the provisions of the Act, Statutes, Ordinances and Regulations shall be complied with;