Kerala High Court
Saravanabhava vs The District Collector on 17 January, 2022
Author: Devan Ramachandran
Bench: Devan Ramachandran
WP(C) No.1542/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Monday, the 17th day of January 2022 / 27th Pousha, 1943
WP(C) NO. 1542 OF 2022
PETITIONER:
SARAVANABHAVA, AGED 61, S/O. NATARAJAN, PUTHENTHERUVIL, KOTTAPURAM,
ALANGAD, ERNAKULAM DISTRICT, PIN-683511.
RESPONDENT:
1. THE DISTRICT COLLECTOR, ERNAKULAM, CIVIL STATION, KAKKANAD,
ERNAKULAM DISTRICT-682030.
2. SPECIAL DEPUTY COLLECTOR, COMPETENT AUTHORITY, LAND ACQUISITION,
(N.H. 66), ERNAKULAM, NORTH PARAVUR.
3. THE TAHSILDAR, PARAVUR TALUK OFFICE, N. PARAVUR, ERNAKULAM,
PIN-683513.
4. THE TALUK SURVEYOR, PARAVUR TALUK OFFICE, N. PARAVUR, ERNAKULAM,
PIN-683513.
5. THE VILLAGE OFFICER, VADAKKEKARA VILLAGE OFFICE, PARAVUR TALUK,
ERNAKULAM, PIN-683522.
6. THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA,
MAVELIPURAM ROAD, KAKKANAD, ERNAKULAM, PIN-682030.
7. SUSHEELA,AGE NOT KNOWM, W/O. LATE VASUDEVAN, VADAKKAN VEETIL,
VADAKKEKKARA P.O., ERNAKULAM DISTRICT, PIN-683522.
8. BAIJU, AGE NOT KNOWM,S/O. SUSHEELA, VADAKKAN VEETIL, VADAKKEKARA,
VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
9. SHAIJU,AGE NOT KNOWM, S/O. SUSHEELA, VADAKKAN VEETIL, VADAKKEKARA,
VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
10. RANVAVALLI,AGE NOT KNOWM, D/O. PARAMESHWARAN, CHAMPUSHERIL,
KALLETTINTHARA, MURAVANTHURUTH, VADAKKEKKARA P.O., ERNAKULAM,
PIN-683522.
11. SABU, S/O.AGE NOT KNOWM, BALAKRISHNAN, KANDATHIL, MURUVANTHURUTH
KARA, VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
12. LUCY, AGE NOT KNOWM,W/O. JOSEPH, PAINEDATHU, VADAKKEKKARA P.O.,
ERNAKULAM, PIN-683522.
13. RAMESH P.V.,AGE NOT KNOWM, S/O. VIJAYAN, POOVANTHARA,
THAZHAMTHURUTH, VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
14. BABY,AGE NOT KNOWM, W/O. VALSAN, VALIYA VEETIL, THIRUTHIPURAM,
VADAKKEKKARA P.O., ERNAKULAM-, PIN683522.
15. THANKAMANI,AGE NOT KNOWM ,D/O. PARAMU, POOVANTHURUTH, VADAKKEKKARA
P.O., ERNAKULAM, PIN-683522.
16. VINOJ V.V.,AGE NOT KNOWM, S/O. VALSAN,, VALIYAPURAKKAL VEEDU,
VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
17. BHAVANI,AGE NOT KNOWM, W/O. GOPALAN, CHETTITHARA, MURUVANTHURUTH,
VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
18. AMMINI,AGE NOT KNOWM, D/O. PADMAKSHI, CHIRIYAMVEETIL,
MURUVANTHURUTH, VADAKKEKKARA P.O., ERNAKULAM, PIN-683522.
19. GOPALAN,AGE NOT KNOWM, S/O. KRISHNAN, CHETTITHARA, MURUVANTHURUTH,
WP(C) No.1542/2022 2/2
VADAKKEKKARA P.O., -683522.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the Exhibit P15 order and also direct the respondents not
to disburse the compensation amount to the acquired property covered as
per Exhibit P1 title deed, till the disposal of this writ petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/s. K.R.PRATHISH and MANASI.M., Advocates for the petitioner, GOVERNMENT
PLEADER for R1 to R5 and of STANDING COUNSEL R6, the court passed the
following:
ORDER
The learned Government Pleader for respondents 1 to 5 and the learned Standing Counsel for respondent No.6 seek time to get instructions. The petitioner will take out notice before admission to respondents 7 to 19 by Speed Post returnable in seven days.
List on 14.02.2022; until which time, if the compensation under the Awards has not been yet disbursed, further action for the same shall be deferred.
17.01.2022 Sd/- DEVAN RAMACHANDRAN, JUDGE /True copy/ ASSISTANT REGISTRAR Exhibit P1:- TRUE COPY OF THE SETTLEMENT DEED DATED 11/11/1968 REGISTERED AS DOCUMENT NO.3356/1968 OF PARAVUR SUB REGISTRY OFFICE.
Exhibit P15:- TRUE COPY OF THE ORDER OF THE 2ND RESPONDENT DATED 22/12/2021.
17-01-2022 /True Copy/ Assistant Registrar