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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(a) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

(a)a treasury challan showing that the applicant has duly deposited the amount referred to in the said Section ; and