Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(12)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(12)(c) in Orissa Municipal Rules, 1953

(c)The Chairman may disallow any question which does not conform to Sub-rule (b).