Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Andhra Pradesh - Section Section 7A in The Andhra Pradesh Prohibition Act, 1995 7A. Prohibition of production etc. of arrack The production, manufacturer, storage, possession, collection, purchase, sale and transport of arrack is hereby prohibited.
