Bombay High Court
M/S Kwality Catering Services Thr Its ... vs Jitender Kumar Jain, Liquidator Of Aaj ... on 26 August, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10244 OF 2023
Jitender Kumar Jain, Liquidator Of Aaj Ka ....PETITIONER
Anand Papers Ltd.
V/S
Union Of India Thru The Ministry Of Corporate
....RESPONDENT
Affairs And Ors WITH INTERIM APPLICATION NO. 15867 OF 2023 In Writ Petition 10244 OF 2023 Aaj Ka Anand Publications Llp Licensee In The....PETITIONER Premises V/S Jitender Kumar Jain, Liquidator Of Aaj Ka ....RESPONDENT Anand Papers Ltd.
WITH INTERIM APPLICATION NO. 14368 OF 2023 In Writ Petition 10244 OF 2023 Jitender Kumar Jain, Liquidator Of Aaj Ka ....PETITIONER Anand Papers Ltd.
V/S Union Of India Through The Ministry Of ....RESPONDENT Corporate Affairs And Ors Page 1/3 ::: Uploaded on - 26/08/2024 ::: Downloaded on - 27/08/2024 09:44:12 ::: WITH INTERIM APPLICATION NO. 15868 OF 2023 In Writ Petition 10244 OF 2023 M/s Kwality Catering Services Thr Its ....PETITIONER Authorised Signatory V/S Jitender Kumar Jain, Liquidator Of Aaj Ka ....RESPONDENT Anand Papers Ltd. And Ors WITH INTERIM APPLICATION NO. 15869 OF 2023 In Writ Petition 10244 OF 2023 Mrs. Ritu Anand Agarwal And Ors ....PETITIONER V/S Jitender Kumar Jain , Liquidator Of Aaj Ka ....RESPONDENT Anand And Ors WITH INTERIM APPLICATION NO. 10720 OF 2024 In Writ Petition 10244 OF 2023 M/s. Kwality Catering Services Thr. Its ....PETITIONER Authorised Signatory Sunil D. Fulpagar V/S Jitendra Kumar Jain And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 16421 OF 2023 In Writ Petition 10244 OF 2023 Page 2/3 ::: Uploaded on - 26/08/2024 ::: Downloaded on - 27/08/2024 09:44:12 ::: State Bank Of India ....PETITIONER V/S Jitendra Kumar Jain ....RESPONDENT Adv. Mr. Mustafa Doctor, Senior Counsel a/w Ms. Nimay Dave a/w Mr. Rahul Dev a/w Mr. Arjun Amin i/b Argus Partners for Petitioner, Adv. Mayank Bagla a/w Durgesh Rege , Anvay Homkalas, Aditya Indulkar for Applicant in IA 15869/2023 , Adv. Shadab Jan a/w Adv. Aditya Sheth i/b Sujit Lahoti & Associates for Applicant in IA 15867/2023 For Aaj ka Anand Publication LLP ( IN ALL IA's) Adv. Himanshu Singh i/b Ashish Mehta for Respondent nos. 1& 2, Bhalchandra Palav a/w Aniket Dighe i/b Bhal &co. Mr. B.V.Samant Addl GP a/w Ms. Tanaya Goswami AGP for R. State CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 26th August, 2024 P.C. :
S. O. to 04/09/2024 .
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