Supreme Court - Daily Orders
Ram Chandra Prasad Singh And Ors. vs Nawal Kishore Prasad Singh And Ors. on 9 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.1595-1598 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NOS.8762-8765 OF
2017
RAM CHANDRA PRASAD SINGH
AND ORS. ...PETITIONER(S)
VERSUS
NAWAL KISHORE PRASAD SINGH
AND ORS. ...RESPONDENT(S)
ORDER
These Review Petitions have been filed against the order dated 31st March, 2017 whereby the Special Leave Petitions were dismissed.
We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of order dated 31st March, 2017 is made out. Consequently, the review petitions are dismissed.
....................,J.
(RANJAN GOGOI) ...................,J.
(NAVIN SINHA)
NEW DELHI
AUGUST 09, 2017
Signature Not Verified
Digitally signed by
VINOD LAKHINA
Date: 2017.08.11
16:52:56 IST
Reason:
ITEM NO.603 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) NOS. 1595-1598/2017 IN SLP(C) NOS. 8762-8765/2017 RAM CHANDRA PRASAD SINGH AND ORS. PETITIONER(S) VERSUS NAWAL KISHORE PRASAD SINGH AND ORS. RESPONDENT(S) (FOR ADMISSION) Date : 09-08-2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER [SIGNED ORDER IS PLACED ON THE FILE]