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[Cites 0, Cited by 0] [Section 33H] [Entire Act]

Union of India - Subsection

Section 33H(a) in The Companies (Indian Accounting Standards) Rules, 2015

(a)a share-based payment arrangement with a net settlement feature for which there is no obligation on the entity under tax laws or regulations to withhold an amount for an employee's tax obligation associated with that share-based payment; or