Jharkhand High Court
Vision Hospitality Services And ... vs The Jharkhand State Beverages ... on 9 October, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Application No. 29 of 2025
Vision Hospitality Services and Consultants Pvt. Ltd.
... ... ... ... Petitioner
Versus
The Jharkhand State Beverages Corporation Limited and others
... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE
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For the Petitioner: Mr. Chanchal Jain, Advocate For the Respondent: Mr. Raunak Sahay, Advocate (through VC)
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04/Dated: 09.10.2025 Learned counsel for the respondents prays for and is granted two week's further time by way of sheer indulgence and last opportunity to file reply, failing which the right to file the same shall be deemed to be closed.
List on 30.10.2025.
(Tarlok Singh Chauhan, C.J.) 09/10/2025 Sharda/MM Cp.01