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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(5) in The Merchant Shipping (Fire Appliances) Rules, 1969

(5)All hose couplings and outlets on ship's fire mains to which hose connection is made shall be of 64 millimetres instantaneous, pattern, and shall be of a type approved by the Central Government.