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[Cites 0, Cited by 2] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2) in The Electricity Act, 2003

(2)Where any difference or dispute arises as to whether a place is or is not one in which one hundred or more persons are ordinarily likely to be assembled, the matter shall be referred to the State Government, and the decision of the State Government thereon shall be final.