Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] State of Uttar Pradesh - Subsection Section 218(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (a)in a place within the limits of a rural area is injurious or facilitates practices which are injurious to the health of persons dwelling in the neighbourhood; or
