Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 72] [Entire Act]

State of Bihar - Section

Section 15 in The Bihar Land Disputes Resolution Act, 2009

15. Execution of the order passed by the Competent Authority.

- The Competent Authority shall execute the order passed by him subject to order, if any, passed in appeal:Provided that if no appeal is filed within the prescribed period he shall proceed to execute the said order either himself or authorise any other officer or employee to execute the same.