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Pal Singh Dead Thr. Lrs. vs Dharshan Singh (D)Thr.Lrs. on 15 September, 2022

Bench: B.R. Gavai, C.T. Ravikumar

                                                     1


                                   IN THE SUPREME COURT OF INDIA
                                    CIVIL APPELLATE JURISDICTION


                                   CIVIL APPEAL NO. 1857 OF 2014


                      PAL SINGH DEAD THR. LRS.                     Appellant(s)

                                                 VERSUS

                      DHARSHAN SINGH (D) THR. LRS.                 Respondent(s)


                                                 WITH
                                CONTEMPT PETITION NO.       OF 2022
                                     [DIARY NO. 20369 OF 2020]

                                               O R D E R

Civil Appeal NO. 1857 Of 2014 In view of the concurrent finding of fact recorded by the learned Appellate Court and the High Court, we see no reason to interfere in the present appeal. The appeal is, therefore, dismissed.

Diary No. 20369 OF 2020 Delay condoned.

Digitally signed by DEEPAK SINGH Date: 2022.09.24 In view of the dismissal of the appeal, the 13:18:05 IST Reason: contempt petition is also disposed of.  2 Pending applications, if any, stand disposed of.

….........................J (B.R. GAVAI) ...........................J (C.T. RAVIKUMAR ) New Delhi September 15, 2022  3 ITEM NO.102 COURT NO.13 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 1857/2014 PAL SINGH DEAD THR. LRS. Appellant(s) VERSUS DHARSHAN SINGH (D)THR.LRS. Respondent(s) (IA No. 53707/2021 - APPLICATION FOR PERMISSION) WITH Diary No(s). 20369/2020 (XIV-A) (IA No. 128392/2020 - CONDONATION OF DELAY IN FILING) Date : 15-09-2022 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Appellant(s) Ms. Arti Singh, Adv.

Mr. Umang Shankar, AOR Mr. Aakashdeep Singh Roda, Adv. Ms. Pooja Singh, Adv.

Mr. Basant Pal Singh, Adv.

For Respondent(s) Mr. A. Sirajudeen, Sr. Adv. Ms. Manjeet Chawla, AOR Mr. Yashvardhan S. Soam, Adv.

Ms. Ruchira Goel, Adv.

Mr. Adit Jayeshbhai Shah, Adv. Mr. R. P. Sharma, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed and the contempt petition is disposed of in terms of the signed order.

Pending applications, if any, stand disposed of.

(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) [Signed order is placed on the file]