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State of Tamilnadu - Section

Section 80 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

80. Checking the registers, etc., of the Board and market committee.

- Without prejudice to the generality of powers of the Director or other person who is empowered to inspect, the Director or such other person shall check the registers, documents, forms and books maintained in the head office, market and check-post.