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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Metro Railways (Construction Of Works) Act, 1978

(2)The metro railway administration shall, while imposing any condition under sub-section (1), have regard to-
(a)the safety of the metro railway;
(b)such other matters as may be prescribed.