Punjab-Haryana High Court
Gian Kaur Etc vs State Of Pb Etc on 9 August, 2023
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sharma
Neutral Citation No:=2023:PHHC:105079
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
2023:PHHC:105079
CWP No.4438 of 2003
Date of decision: 9.8.2023
Gian Kaur and others
.... Petitioners
Versus
State of Punjab and another. .... Respondents
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Present: None for the petitioners.
Mr. Vishnav Gandhi, DAG, Punjab.
*****
SANJEEV PRAKASH SHARMA, J (ORAL)
For orders see the judgement passed on the even date in CWP-1016 of 2003 titled as "Shamsher Kaur and others Vs. State of Punjab and another."
Pending application(s) if any, shall stands disposed of accordingly.
(SANJEEV PRAKASH SHARMA) JUDGE 9.8.2023 raman Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:105079 1 of 1 ::: Downloaded on - 17-09-2023 19:17:26 :::