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Punjab-Haryana High Court

Gian Kaur Etc vs State Of Pb Etc on 9 August, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                            Neutral Citation No:=2023:PHHC:105079




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH
                                                 2023:PHHC:105079
                                                 CWP No.4438 of 2003
                                                 Date of decision: 9.8.2023

      Gian Kaur and others
                                                       .... Petitioners

                                    Versus

      State of Punjab and another.                            .... Respondents


CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Present:       None for the petitioners.

               Mr. Vishnav Gandhi, DAG, Punjab.

                            *****

SANJEEV PRAKASH SHARMA, J (ORAL)

For orders see the judgement passed on the even date in CWP-1016 of 2003 titled as "Shamsher Kaur and others Vs. State of Punjab and another."

Pending application(s) if any, shall stands disposed of accordingly.

(SANJEEV PRAKASH SHARMA) JUDGE 9.8.2023 raman Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:105079 1 of 1 ::: Downloaded on - 17-09-2023 19:17:26 :::