Bombay High Court
Standard Chartered Bank vs Mrs. Pratima Arun Parekh And 4 Ors. And ... on 13 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1604 OF 2013
In
SUITS 892 OF 2013
Standard Chartered Bank ....Petitioner
V/S
Mrs. Pratima Arun Parekh & 4 Ors. ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 1076 OF 2016 In SUITS 892 OF 2013 Standard Chartered Bank ....Petitioner V/S Mrs. Pratima Arun Parekh And 4 Ors. And ....Respondent Vijaya Bank (prop Resp) Adv. Vatsal PArikh i/b M/s.Manilal Kher Ambalal & Co. For Plaintiff Adv. Nikita Vardhan i/b Kanga and Co. for Defendant CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 13th March, 2019 P.C. :
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