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Delhi High Court - Orders

Hero Motocorp Limited vs 1.M S Anamika Automobiles & Ors on 25 February, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~1
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 968/2021
                                 HERO MOTOCORP LIMITED                              ..... Petitioner
                                             Through: None

                                                     versus

                                 1.M S ANAMIKA AUTOMOBILES & ORS.
                                                                                    ..... Respondents
                                                     Through       None

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                         ORDER

% 25.02.2022

1. This matter was passed over at first call, as respondent was un- represented.

2. At second all, there is no appearance on behalf of either of the parties.

3. In the interests of justice, adverse orders are deferred.

4. Re-notify on 13th May, 2022.

C. HARI SHANKAR, J.

FEBRUARY 25, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.03.2022 19:22:07