Delhi High Court - Orders
Hero Motocorp Limited vs 1.M S Anamika Automobiles & Ors on 25 February, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 968/2021
HERO MOTOCORP LIMITED ..... Petitioner
Through: None
versus
1.M S ANAMIKA AUTOMOBILES & ORS.
..... Respondents
Through None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 25.02.2022
1. This matter was passed over at first call, as respondent was un- represented.
2. At second all, there is no appearance on behalf of either of the parties.
3. In the interests of justice, adverse orders are deferred.
4. Re-notify on 13th May, 2022.
C. HARI SHANKAR, J.
FEBRUARY 25, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.03.2022 19:22:07