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Punjab-Haryana High Court

Resham Singh vs The Presiding Officer on 26 August, 2013

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH



                                           C.W.P. No. 6776 of 2000

                                           DATE OF DECISION: August 26, 2013

            Resham Singh

                                                                        ...Petitioner
                                                 Versus

            The Presiding Officer, Labour Court-cum-
            Industrial Tribunal, Hisar and anotherr
                                                                        ....Respondents


            CORAM: HON'BLE MR.JUSTICE SATISH KUMAR MITTAL

            Present:           Mr. R.K. Malik, Senior Advocate
                               with Mr. Samrat Malik, Advocate,
                               for the petitioner.

                               Mr. Indresh Goel, Addl. A.G., Haryana.
                               for respondent No.2.
                                      ..

            SATISH KUMAR MITTAL, J. (Oral)

For orders, see CWP No.3333 of 2000.





            August 26, 2013                                  (SATISH KUMAR MITTAL)
            vkg                                                        JUDGE




Kumar Vinay
2013.09.02 10:45
I attest to the accuracy and
integrity of this document
Chandigarh