Punjab-Haryana High Court
Resham Singh vs The Presiding Officer on 26 August, 2013
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.W.P. No. 6776 of 2000
DATE OF DECISION: August 26, 2013
Resham Singh
...Petitioner
Versus
The Presiding Officer, Labour Court-cum-
Industrial Tribunal, Hisar and anotherr
....Respondents
CORAM: HON'BLE MR.JUSTICE SATISH KUMAR MITTAL
Present: Mr. R.K. Malik, Senior Advocate
with Mr. Samrat Malik, Advocate,
for the petitioner.
Mr. Indresh Goel, Addl. A.G., Haryana.
for respondent No.2.
..
SATISH KUMAR MITTAL, J. (Oral)
For orders, see CWP No.3333 of 2000.
August 26, 2013 (SATISH KUMAR MITTAL)
vkg JUDGE
Kumar Vinay
2013.09.02 10:45
I attest to the accuracy and
integrity of this document
Chandigarh