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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2)(f) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(f)the persons by whom, and the manner in which, payments, deposits and investments may be made on behalf of the Board.