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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4) in The Rajasthan Municipalities (Election) Rules, 1994

(4)The last date for withdrawal of candidature shall be the second day after the date for scrutiny of nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday.] [Substituted by Notification No. F.8(G)()/Rules/LSG/04/3877, dated 13.10.2004.]