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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(z) in Kerala University of Health Sciences Act, 2010

(z)"Student" means a part-time or full-time student receiving instruction or undergoing house surgency/intemship/residency programme or carrying on research in any of the Colleges, University Departments/Schools or recognized institutions;
(za)"Un-aided college or institution" means a private college or institution which is not entitled to have financial assistance from the Government or University;
(zb)"University" means the Kerala University of Health Sciences established under section 3 of this Act;
(zc)"University Grants Commission" means the Commission established under section 4 of the University Grants Commission Act, 1956 (Central Act 3 of 1956).