Section 71(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972
(1)All moneys paid into any sinking fund shall as soon as possible, be invested by the Board in-(a)Government securities; or(b)securities guaranteed by the Central or State Government; or(c)debentures issued by an> local authority; or(d)debentures issued by the Board.
