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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(2)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)with respect to each standard determined and such information with respect to the level of performance achieved by the licensee as may be so specified.