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Calcutta High Court

Kumar Dasgupta vs Sri Shyamal Kumar Dasgupta & Ors on 7 November, 2017

Author: Soumen Sen

Bench: Soumen Sen

                              GA No.3323 of 2017
                               CS No.196 of 2012

                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                    SRI PARIMAL DASGUPTA ALIAS PARIMAL
                                    KUMAR DASGUPTA

                                           -Versus-

                                    SRI SHYAMAL KUMAR DASGUPTA & ORS.

       BEFORE:
       The Hon'ble JUSTICE SOUMEN SEN

Date : 7th November, 2017.

The Court : There shall be an order in terms of prayers

(a) to (c).

G.A.No.3323 of 2017 stands disposed of.

(SOUMEN SEN, J.) A/s.