Calcutta High Court
Kumar Dasgupta vs Sri Shyamal Kumar Dasgupta & Ors on 7 November, 2017
Author: Soumen Sen
Bench: Soumen Sen
GA No.3323 of 2017
CS No.196 of 2012
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SRI PARIMAL DASGUPTA ALIAS PARIMAL
KUMAR DASGUPTA
-Versus-
SRI SHYAMAL KUMAR DASGUPTA & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 7th November, 2017.
The Court : There shall be an order in terms of prayers
(a) to (c).
G.A.No.3323 of 2017 stands disposed of.
(SOUMEN SEN, J.) A/s.