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State of Odisha - Section

Section 2 in The Orissa (State) Council of Culture Rules, 1990

2. Definitions.

- In these rules, unless the context signifies otherwise -
(a)"Akademi awardees" means the recipients from Orissa of the awards of the National and State Sahitya Akademis, Sangeet Natak Akademis and Lalit Kala Akademis;
(b)"Board" means the Executive Board of the State Council;
(c)"Chairman" means the Chairman of the State Council;
(d)"Creative artists" means creative artists in the spheres of art, sculpture, literature, music, dance and drama;
(e)"District Councils" means the District Councils of Culture constituted as societies in accordance with State Government Notification No.8755/SC, dated the 1st September 1994;
(f)"Divisional Councils" means the Divisional Councils of Culture;
(g)"General Council" means the General Council of the State Council;
(h)"Government" means the State Government of Orissa in the Department of Culture;
(i)"Member-Director" means the Member-Director of the State Council;
(j)"Member Secretary" means the Member-Secretary of the State Council;
(k)"National Akademis" means the National Sahitya Akademi, National Sangeet Natak Akademi and National Lalit Kala Akademi;
(l)"State Akademis" means the Orissa Sahitya Akademi, Orissa Sangeet Natak Akademi and Orissa Lalit Kala Akademi; and
(m)"State Council" means the Orissa State Council of Culture.
Objects of the State Council