Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 22] [Entire Act] UT Chandigarh - Subsection Section 22(2) in The Punjab Value Added Tax Act, 2005 (2)The provisions of sub-sections (2), (3) and (5) of section 21, shall apply in respect of applications for registration under this section.
