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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(b) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

(b)the form of the application for registration, the further particulars to be included therein and the manner of payment of registration fee under section 5 ;