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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3) in The Chhattisgarh Primary Education Act, 1961

(3)An attendance order passed against a parent in respect of his child under this section shall subject to the provisions of sub-section (6), remain in force for so long as this Act continues to apply to the child.