Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(xxii) in Chhattisgarh Biological Diversity Rules, 2015 (xxii)perform such other functions, as may be necessary to carry out the provisions of the Act or as may be prescribed by the State Government from time to time;
