Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 508] [Entire Act] Union of India - Subsection Section 508(4) in The Income Tax Act, 2025 (4)The Board may prescribe different values for different transactions specified in sub-section (3) for different persons having regard to the nature of such transaction.
