Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 28 October, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023
MR ISHAN SINGH
.....Decree Holder
Through: Mr. Guneet Singh Sidhu, Advocate
versus
SPAZE TOWERS PRIVATE LIMITED
.....Judgement Debtor
Through: Mr Ankit Banati, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 28.10.2025
List on 07.11.2025.
JASMEET SINGH, J
OCTOBER 28, 2025 / (MS)
This is a digitally signed order.
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