Section 3(b) in The Hindu Disposition Of Property Act, 1916
(b)in respect of dispositions by Will, those contained in [sections 113, 114, 115 and 116 of the Indian Succession Act, 1925 (39 of 1925).] [Substituted by the Act 21 of 1929, Section 12, for " sections 100 and 101 of the Indian Succession Act, 1865" .]
