Gujarat High Court
Balvantbhai Maganbhai Chauhan vs The State Of Gujrat & 2 on 2 July, 2007
Author: Ravi R. Tripathi
Bench: Ravi R.Tripathi
SCA/20484/2005 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 20484 of 2005
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BALVANTBHAI MAGANBHAI CHAUHAN - Petitioner(s)
Versus
THE STATE OF GUJRAT & 2 - Respondent(s)
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Appearance :
MR KK TRIVEDI for Petitioner(s) : 1,
GOVERNMENT PLEADER for Respondent(s) : 1,
RULE SERVED for Respondent(s) : 1 - 3.
MR HS MUNSHAW for Respondent(s) : 2,
MR PRASHANT G DESAI for Respondent(s) : 3,
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CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
Date : 02/07/2007
ORAL ORDER
Rule was issued on 10.10.2005 and the Court was pleased to observe that, "It will be open for the petitioner to move an appropriate application for fixing an early date of hearing after the pleadings are completed but not before June 2006."
Let the matter be listed for final hearing on 18.07.2007. Reply, if any, to be filed by Surat Urban Development Authority shall be filed on or before 16.07.2007.
(RAVI R. TRIPATHI, J.) karim