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Gujarat High Court

Balvantbhai Maganbhai Chauhan vs The State Of Gujrat & 2 on 2 July, 2007

Author: Ravi R. Tripathi

Bench: Ravi R.Tripathi

SCA/20484/2005                          1/1                                ORDER


              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           SPECIAL CIVIL APPLICATION No. 20484 of 2005


=========================================================
      BALVANTBHAI MAGANBHAI CHAUHAN - Petitioner(s)
                          Versus
         THE STATE OF GUJRAT & 2 - Respondent(s)
=========================================================
Appearance :
MR KK TRIVEDI for Petitioner(s) : 1,
GOVERNMENT PLEADER for Respondent(s) : 1,
RULE SERVED for Respondent(s) : 1 - 3.
MR HS MUNSHAW for Respondent(s) : 2,
MR PRASHANT G DESAI for Respondent(s) : 3,
=========================================================
              CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI

                                    Date : 02/07/2007

ORAL ORDER

Rule was issued on 10.10.2005 and the Court was pleased to observe that, "It will be open for the petitioner to move an appropriate application for fixing an early date of hearing after the pleadings are completed but not before June 2006."

Let the matter be listed for final hearing on 18.07.2007. Reply, if any, to be filed by Surat Urban Development Authority shall be filed on or before 16.07.2007.

(RAVI R. TRIPATHI, J.) karim