Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 4 in The Cutchi Memons Act, 1938 4. Repeal .-[ Repealed by the Repealing and Amending Act, 1942 (25 of 1942), section 2 and Schedule I.]
