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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in The Motor Vehicles (Driving) Regulations, 2017

(1)While passing along formations such as funeral and other procession or a body of troops or police contingent on the march, or pack or saddle of animals or cattle, the driver shall reduce the speed of the vehicle, and pass by the formation slowly and cautiously, leaving adequate space between the formation and the vehicle.