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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(1)The Central Government may make consultations, as it may think fit, before appointing the representatives of the interests specified in clauses (f), (g), (k), (l), (m), (n) and (o) of sub-section (4) of Section 4.