Section 56 in Rajasthan District Board Account Rules
56.
Whenever any change, permanent or temporary, is proposed in the establishment of the Board the Secretary shall submit to the Board a memorandum explaining the proposals and the conditions which necessitated the change. The memorandum shall show:-(i)the existing strength and the cost of the whole of section or sections as the case may be of the establishment affected;(ii)the strength and cost after revision;(iii)the number and pay and other details of the posts which it is proposed to add or modify;(iv)the ability of the Board to meet the additional expenditure from its normal income; and(v)the date or dates from which the proposed changes are to take effect.In cases of general revision of establishment the memorandum shall be accompanied by a proposition statement in Form No. 7 showing clearly the financial effect of the proposed changes.
