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State of Madhya Pradesh - Section

Section 12 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

12. Heads of the Departments.

(1)There shall be a Head of the Department for each of the Departments in the Sansthan.
(2)The powers, function, manner of appointment and the conditions of service of the Heads of the Departments shall be such as may be prescribed by the regulations.