Section 2(d) in The West Bengal Employment Scheme Loans (Recovery) Act, 1976
(d)"entrepreneur" means a person or a group of persons or a partnership firm or a limited company, either private or public, or a co-operative society registered under the West Bengal Cooperative Societies Act, 1973, to whom financial assistance has been given by the State Government and by a bank or a financial institution in terms of a scheme and includes the legal heirs, executors, administrators, representatives and assignees of such person or persons or partnership firm or limited company or co-operative society, as the case may be;
