Section 2(14)(ii) in The Chennai Corporation Officers Service Rules, 1975

[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(14)(ii) in The Chennai Corporation Officers Service Rules, 1975

(ii)if he belongs to the Scheduled Castes or Scheduled Tribes or [Backward Classes] [For the purpose of this rule, Backward Classes includes Most Backward Classes and Denotified Communities also].

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State of Tamilnadu - Subsection

Section 2(14)(ii) in The Chennai Corporation Officers Service Rules, 1975