Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 34 in The Mines Rescue Rules, 1985

34. Obligation of owner, agent and manager in certain situations

.-Whenever emergency arises at a belowground mine, whether served by a rescue room or rescue station or not, the owner, agent or manager may seek assistance or additional assistance as the case may be, from the nearest rescue room or rescue station and in such an event-
(a)all possible assistance shall be promptly rendered by the rescue room or rescue station; and
(b)the owner of the mine shall pay to the owner of the rescue station or rescue room, rendering such assistance, the full cost of rescue services and facilities borrowed.